KULDIP SINGH,HONRABLE . R.B. MISRA
54 recorded High Court judgment(s) · 2008–2011
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 54 |
Disposal nature
| Dismissed | 47 |
| Disposed Off | 3 |
| (unspecified) | 2 |
| Allowed | 1 |
| Partly Allowed | 1 |
Recent judgments
- UHL POWER COMPANY LIMITED v. STATE 10AM — Himachal Pradesh High Court (2011-05-24)
- RAKESH KANWAR v. STATE — Himachal Pradesh High Court (2010-12-17)
- STATE v. MADAN LAL — Himachal Pradesh High Court (2010-11-29)
- STATE v. KAUL RAM — Himachal Pradesh High Court (2010-11-29)
- STATE v. NARAIN SINGH — Himachal Pradesh High Court (2010-11-29)
- RUP LAL v. DEEPAK SARAN — Himachal Pradesh High Court (2010-11-12)
- STATE v. RANBIR SINGH — Himachal Pradesh High Court (2010-11-11)
- STATE v. RAVINDER KUMAR — Himachal Pradesh High Court (2010-11-11)
- STATE v. KAMALJEET SINGH — Himachal Pradesh High Court (2010-11-11)
- STATE v. DEV DUTT — Himachal Pradesh High Court (2010-11-11)
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