KULDIP SINGH,. HARI PAL VERMA

136 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• M/S R S JOINT VENTURE v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2019-05-30)
• ECO TECH COAL INDUSTRIES PVT.LTD v. STATE OF HARYANA AND OTHER — Punjab & Haryana High Court (2019-05-22)
• SATISH KUMAR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2019-05-22)
• M/S SILVER NORTH MINES v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2019-05-16)
• CHD DEVELOPERS PVT LTD v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2019-05-07)
• INTERNATIONAL INFRATECH PVT. LTD v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2019-05-07)
• EMPIRE REAL TECH PVT LTD v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2019-05-07)
• BALJIT SINGH AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2019-04-23)
• M/S DSP ASSOCIATES v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2019-04-04)
• M/S UNITED MINING CORPORATION v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2019-04-04)