KULDIP SINGH
4,095 recorded High Court judgment(s) · 1998–2014
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 4095 |
Disposal nature
| Dismissed | 2271 |
| Allowed | 1267 |
| (unspecified) | 188 |
| DISMISSED | 84 |
| Disposed Off | 79 |
| Rejected | 54 |
| DISPOSED OFF | 38 |
| APPEAL ALLOWED | 33 |
Recent judgments
- NARENDRA AWASTHI v. STATE OF HP — Himachal Pradesh High Court (2014-01-03)
- BRIJ BALA KUTHIALA v. AMARJIT SINGH BEDI — Himachal Pradesh High Court (2013-12-05)
- NARINDER KUMAR MAHAJAN v. VIPAN KHANNA — Himachal Pradesh High Court (2013-11-27)
- ISHWAR DASS v. AJAY KUMAR — Himachal Pradesh High Court (2013-11-26)
- MOHAN SHARMA v. STATE OF HP — Himachal Pradesh High Court (2013-11-26)
- MANI DEVI v. MOTI RAM — Himachal Pradesh High Court (2013-11-25)
- BALRAM KUMAR v. STATE — Himachal Pradesh High Court (2013-11-22)
- SURINDER SINGH v. STATE OF HP — Himachal Pradesh High Court (2013-11-22)
- KESAR SINGH v. HRTC — Himachal Pradesh High Court (2013-11-22)
- SURJEET KAUR v. STATE OF HP — Himachal Pradesh High Court (2013-11-21)
Lex