KULDIP SINGH,BOARD OF COURT CATEGORY WISE DIVISION BENCH

54 recorded High Court judgment(s) · 2008–2013

Courts

Himachal Pradesh High Court

Disposed Off	40
Dismissed	11
Allowed	2
Dissmiss For Default/Non-Prosecution	1

RANJEET SINGH v. DEEPAK SHANAN — Himachal Pradesh High Court (2013-07-08)
VIRENDRA KUMAR v. K.SANJAY MURTI — Himachal Pradesh High Court (2012-08-12)
CONT.CONST.LTD. v. STATE — Himachal Pradesh High Court (2012-02-29)
TARSEM LAL v. STATE — Himachal Pradesh High Court (2011-07-27)
HIRA MANI v. STATE — Himachal Pradesh High Court (2011-07-27)
GOPI RAM v. SJVN. — Himachal Pradesh High Court (2011-06-02)
KULWINDER SINGH v. U.O.I. — Himachal Pradesh High Court (2011-02-21)
ASHOK KUMAR v. STATE — Himachal Pradesh High Court (2010-09-06)
MANOHAR SINGH v. STATE — Himachal Pradesh High Court (2010-08-19)
USHA v. STATE — Himachal Pradesh High Court (2010-07-30)