KULDIP SINGH,. ANUPINDER SINGH GREWAL

431 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• M/S G.D. GOENKA SCHOOL v. AJAY SINGH SHEKHAWAT & ORS. — Punjab & Haryana High Court (2019-04-05)
• M/S SANGAM INFRA ESTATES PVT LTD v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-11-30)
• M/S TEKNO EXPORTS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-11-30)
• M/S SANGAM INFRA ESTATE PRIVATE LIMITED v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-11-30)
• M/S TEKNO EXPORTS v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2018-11-30)
• BIR SINGH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-09-07)
• JUMLA MUSTHARKA MALKAN AND ORS v. THE JOINT DIRECTOR PANCHAYAT AND ORS — Punjab & Haryana High Court (2018-09-07)
• BALWINDER SINGH & ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2018-09-07)
• CHANDER PARKASH AND ORS v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2018-06-01)
• RAM GOPAL v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2018-06-01)