KULDEEP MATHUR
10,804 recorded High Court judgment(s) · 2020–2026
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 10804 |
Disposal nature
| ALLOWED | 6383 |
| DISMISSED | 2458 |
| DISPOSED OF | 1829 |
| PARTLY ALLOWED | 45 |
| WITHDRAWN | 45 |
| BOGUS | 19 |
| TRANSFERRED | 5 |
| DISPOSED BY NONPV | 4 |
Recent judgments
- CHAMPA v. THE RAJ. STATE ROAD TRANSPORT COR. — Rajasthan High Court (2026-05-05)
- GAURAV GWALA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-01-13)
- MEHBOOOB KHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2025-12-11)
- SUJAN SINGH @ SOORAJMAL v. USAB KANWAR — Rajasthan High Court (2025-10-14)
- MAI KHADIJA INSTITUTE OF NURSING SCIENCE v. STATE OF RAJASTHAN — Rajasthan High Court (2025-08-19)
- RUGHA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2025-03-24)
- REKHA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-02-14)
- SANJAY @ SANJU v. STATE OF RAJASTHAN — Rajasthan High Court (2025-02-06)
- DHEERAJ SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-02-05)
- KALU MOHAMMAD v. STATE OF RAJASTHAN — Rajasthan High Court (2025-02-05)
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