KSHITIJ SHAILENDRA

3,296 recorded High Court judgment(s) · 2023–2026

Courts

Allahabad High Court

3296

Disposed off/Decided on merits	2078
Allowed/Partly Allowed on merits	262
Dismissed on merits	253
Dismiss other than merit(DD/Non Prosec./Abated)	205
DISMISSED AS WITHDRAWN	194
Decided by Lok Adalat	145
DISMISSED AS INFRUCTUOUS	46
(unspecified)	42

INDRAJEET v. SHARDA PRASAD AND 4 OTHERS — Allahabad High Court (2026-05-17)
ABHIMANYU VERMA v. SURESH MISHRA — Allahabad High Court (2026-05-17)
BHAGWAN DAS BARAR v. MADHUP DWIVEDI DIVISIONAL RETAIL SALES HEAD — Allahabad High Court (2026-05-17)
FATEH BAHADUR v. ARUN KUMAR GIRI, SUB DIVISIONAL MAGISTRATE AND 11 OTHERS — Allahabad High Court (2026-05-17)
SMT SARASVATI YADAV v. MANISH KUMAR VERMA — Allahabad High Court (2026-05-17)
SHIVANJALI NIRVAN v. DR FR JOSEPH CC AND ANOTHER — Allahabad High Court (2026-05-14)
JITENDRA PRASAD SHUKLA v. VIPIN KUMAR DWIVEDI, SUB DIVISIONAL MAGISTRATE — Allahabad High Court (2026-05-14)
KAMLESH SINGH v. PUSHPENDRA SINGH KAMA AND 17 OTHERS — Allahabad High Court (2026-05-06)
LALTA PRASAD v. RAJMANI URF RAJMANI AND 3 OTHERS — Allahabad High Court (2026-04-22)
SURENDRA SINGH AND 4 OTHER v. BHIMRAJ AND 5 OTHER — Allahabad High Court (2026-04-22)