LexKSHITIJ R.VYAS, . RAVI R.TRIPATHI
30 recorded High Court judgment(s) · 2002–2002
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 30 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 17 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 9 |
| 46-ANY OTHER MODE @ FH | 4 |
Recent judgments
- GOVIND PUNJA RABARI v. STATE OF GUJARAT — Gujarat High Court (2002-05-06)
- PRATAPBHAI RAIMALBHAI BAROT v. STATE OF GUJARAT — Gujarat High Court (2002-04-24)
- MUKHTIAR MOHAMMED SHAIKH v. STATE OF GUJARAT — Gujarat High Court (2002-04-23)
- FIROZKHAN MAHEJULLAKHAN PATHAN v. STATE OF GUJARAT — Gujarat High Court (2002-04-15)
- ABDULA UMAR @ ABLO DADHI v. STATE OF GUJARAT — Gujarat High Court (2002-04-15)
- SURYAKANT ALIAS PAPPU ALIAS DARBAR SHYAMKANTIBHAI TIWARI v. STATE OF GUJARAT — Gujarat High Court (2002-04-11)
- ABDUL AHMED PIRA v. STATE OF GUJARAT — Gujarat High Court (2002-04-11)
- HARUN @ RASHID KHAMISHA THAIM v. STATE OF GUJARAT — Gujarat High Court (2002-04-10)
- PRAHLADGIRI KARSANGIRI GOSWAMI v. STATE OF GUJARAT — Gujarat High Court (2002-04-08)
- IQBALGANI @ ABDULGANI VOHRA v. STATE OF GUJARAT — Gujarat High Court (2002-03-26)