KSHITIJ R.VYAS, . M.C.PATEL

128 recorded High Court judgment(s) · 2004–2004

Courts

Gujarat High Court

128

44-PARTLY ALLOWED @ FH	108
38-RULE ABSOLUTE/ALLOWED @ FH	7
39-RULE DISCHARGED/DISMISSED @ FH	5
26-DISMISSED @ ADM.STAGE	5
35-ANY OTHER MODE @ ADM.STAGE	2
27-WITHDRAWN @ ADM.STAGE	1

JUNAGADH DISTRICTA PANCHAYAT v. HARDASBHAI MULUBHAI VADAN — Gujarat High Court (2004-03-03)
ANIL MOHAN KARIA v. NARANBHAI MITHUBHAI RAJGOR — Gujarat High Court (2004-02-27)
GUJARAT STATE FINANCIAL CORP. v. O.L. OF NAVRANG SYNTH. FAB. PVT. LTD. — Gujarat High Court (2004-02-27)
PRATIMABEN W/O SURESHKUMAR AMBALAL MAKWANA v. AMBALAL DANABHAI MAKWANA — Gujarat High Court (2004-02-26)
ICHCHAJI MAGANJI THAKOR v. SPECIAL LAQ. OFFICER — Gujarat High Court (2004-02-25)
TAKHUJI MADHUJI THAKOR v. SPECIAL LAQ. OFFICER — Gujarat High Court (2004-02-25)
THAKOR RAVAJI GAGAJI v. SPECIAL LAQ. OFFICER — Gujarat High Court (2004-02-25)
THAKOR PRATAPJI GANESHJI v. SPECIAL LAQ. OFFICER — Gujarat High Court (2004-02-25)
LAXMANJI MAGANJI THAKOR SINCE DECD. THRO' HEIRS & LRS v. SPECIAL LAQ. OFFICER — Gujarat High Court (2004-02-25)
DAHOD DISTRICT PANCHAYAT v. JAL CONSTRUCTIONS — Gujarat High Court (2004-02-13)