KSHITIJ R.VYAS, . KS JHAVERI

156 recorded High Court judgment(s) · 2004–2004

Courts

Gujarat High Court

156

38-RULE ABSOLUTE/ALLOWED @ FH	96
26-DISMISSED @ ADM.STAGE	47
39-RULE DISCHARGED/DISMISSED @ FH	9
35-ANY OTHER MODE @ ADM.STAGE	2
27-WITHDRAWN @ ADM.STAGE	1
46-ANY OTHER MODE @ FH	1

RELIANCE INUSTRIES LTD. v. OWNERS AND ALL PERSONS INTERESTED IN VESSEL M.T."EMERALD SKY — Gujarat High Court (2004-05-07)
SPL.LAQ OFFICER v. AMBALAL CHHOTALAL PATEL — Gujarat High Court (2004-04-23)
SPL.LAQ OFFICER v. DESAI GANGABEN SHAMBHUBHAI — Gujarat High Court (2004-04-23)
SPL.LAQ OFFICER v. DESAI SHANKARBHAI KAMABHAI — Gujarat High Court (2004-04-23)
SPL.LAQ OFFICER v. RATIBHAI PARSOTTAMBHAI PATEL — Gujarat High Court (2004-04-23)
SPL.LAQ OFFICER v. KANITLAL CHUNILAL PATEL — Gujarat High Court (2004-04-23)
SPL.LAQ OFFICER v. VITHALBHAI MANIBHAI AMIN — Gujarat High Court (2004-04-23)
SPL.LAQ OFFICER v. DESAI VAGHUBHAI JALABHAI — Gujarat High Court (2004-04-23)
SPL.LAQ OFFICER v. HARISINH KALYANSINH CHAUHAN THRO' PRAVINBHAI — Gujarat High Court (2004-04-23)
SPL.LAQ OFFICER v. BHARATBHAI NANDUBHAI PATEL — Gujarat High Court (2004-04-23)