KSHITIJ R.VYAS, . K.M.MEHTA

43 recorded High Court judgment(s) · 2002–2003

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	24
38-RULE ABSOLUTE/ALLOWED @ FH	9
46-ANY OTHER MODE @ FH	4
44-PARTLY ALLOWED @ FH	2
43-DISMISSED FOR DEFAULT @ FH	1
40-WITHDRAWN @ FH	1
27-WITHDRAWN @ ADM.STAGE	1
26-DISMISSED @ ADM.STAGE	1

STATE OF GUJARAT v. SARDARSINH KESHRISINH PARMAR — Gujarat High Court (2003-12-17)
JAINUDDIN @ DILO AMIRBHAI ANSARI v. STATE OF GUJARAT — Gujarat High Court (2003-12-17)
SOMABHAI SHANABHAI v. STATE OF GUJARAT — Gujarat High Court (2003-12-09)
USHABEN RAMESHWAR PANDIT v. STATE OF GUJARAT — Gujarat High Court (2003-12-08)
CHANDRAMAN RAMBHUVAN TIWARI v. STATE OF GUJARAT — Gujarat High Court (2003-11-29)
RAMESH NATHABHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2003-11-27)
STATE OF GUJARAT v. PARBATBHAI POPATBHAI ZALA — Gujarat High Court (2003-11-18)
AYUBKHAN @ BUCHIO MOHMEDKHAN v. . — Gujarat High Court (2003-11-17)
STATE OF GUJARAT v. BHARVAD RAMA CHANA — Gujarat High Court (2003-11-12)
STATE OF GUJARAT v. HARJI DEV GADHVI — Gujarat High Court (2003-11-11)