KSHITIJ R.VYAS, . H.K.RATHOD

81 recorded High Court judgment(s) · 2002–2002

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	34
39-RULE DISCHARGED/DISMISSED @ FH	28
46-ANY OTHER MODE @ FH	12
35-ANY OTHER MODE @ ADM.STAGE	5
26-DISMISSED @ ADM.STAGE	1
27-WITHDRAWN @ ADM.STAGE	1

G.S.R.T.C v. RAMEJBHAI PIROJKHAN SINDHI — Gujarat High Court (2002-10-29)
GUJARAT STATE ROAD TRANSPORT CORPORATION v. HEIRS AND LEGAL REP. OF DECD. RAMESHBHAI PARSOTTAMBHAI — Gujarat High Court (2002-10-28)
SPL. LAND ACQUISITION OFFICER & 1 v. RAMESHBHAI DAJIBHAI PATEL — Gujarat High Court (2002-10-28)
JAGDISH MANUBHAI GADHVI, v. CHANDUBHAI SHANKERBHAI RAVAL, — Gujarat High Court (2002-10-24)
PIRABHAI SEKHABHAI HEIRS OF SHEKHABHAI MUSEBHAI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2002-10-23)
PARSOTAM DAMODARDAS v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2002-10-23)
EXECUTIVE ENGINEER v. JAWANSING RATANSING — Gujarat High Court (2002-10-23)
BAI BIBIBEN PUNJABHAI MAZABHAI v. SPEICAL LAND ACQUISITION OFFICER — Gujarat High Court (2002-10-23)
MANSUKHBHAI BECHARBHAI PATEL v. SPEICALLAND ACQUISITION OFFICER — Gujarat High Court (2002-10-23)
SUJATMIYA GULABMIYA v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2002-10-23)