LexKSHITIJ R.VYAS, . AKSHAY H.MEHTA
455 recorded High Court judgment(s) · 2001–2006
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 455 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 239 |
| 35-ANY OTHER MODE @ ADM.STAGE | 72 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 44 |
| 26-DISMISSED @ ADM.STAGE | 38 |
| 46-ANY OTHER MODE @ FH | 25 |
| 33-CA DISPOSED OF | 20 |
| 42-RULE DISCHARGED @ FH | 8 |
| 44-PARTLY ALLOWED @ FH | 4 |
Recent judgments
- KANTIBHAI DHULABHAI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2006-02-22)
- DASHRATHBHAI SOMABHAI PATEL v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2006-02-22)
- RAJBAHUDAR HANUMANSING RAJPUT v. STATE OF GUJARAT — Gujarat High Court (2006-02-20)
- SAMJUBEN MERAMBHAI v. EXECUTIVE ENGINEER — Gujarat High Court (2006-02-14)
- CHANCHALBEN ATMARAM PATEL v. STATE OF GUJARAT — Gujarat High Court (2006-02-14)
- PRAHLADBHAI SHAMBHUBHAI CHAVDA v. SPL. LAND ACQUISITION OFFICER — Gujarat High Court (2006-02-14)
- PATEL SHANTABEN MADHABHAI CHATURBHAI v. STATE OF GUJARAT THR'PRINCIAL SECRETARY — Gujarat High Court (2006-02-13)
- PATEL BHAGWANBHAI VIRCHANDBHAI v. STATE OF GUJARAT THR' PRINCIPAL SECRETARY — Gujarat High Court (2006-02-13)
- DEVJI MEGHJI HARIJAN v. STATE OF GUJARAT — Gujarat High Court (2006-02-08)
- JETHABHAI JATARBHAI VASAVA v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2006-02-08)