KSHITIJ R.VYAS, . A.M.KAPADIA

21 recorded High Court judgment(s) · 1999–1999

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	16
38-RULE ABSOLUTE/ALLOWED @ FH	3
46-ANY OTHER MODE @ FH	2

STATE OF GUJARAT v. KOLI DEVA BHAYA PRABHASPATAN — Gujarat High Court (1999-03-31)
STATE OF GUJARAT v. MAGANBHAI SIBABHAI SIMARIYA — Gujarat High Court (1999-03-22)
STATE OF GUJARAT v. JAGDISCHANDRA VITHALDAS SAGAR — Gujarat High Court (1999-03-18)
STTE OF GUJ v. RAMESHBHAI KALIDAS JADAV — Gujarat High Court (1999-03-17)
CHANDRAKANT CHHAGANLAL JAISWAL v. STATE OF GUJARAT — Gujarat High Court (1999-03-05)
THE STATE OF GUJARAT v. SURESHBHAI BECHARGIRI GUSAI — Gujarat High Court (1999-02-25)
STATE OF GUJARAT v. VIRAMBHAI BHEMABHAI BHARVAD — Gujarat High Court (1999-02-24)
PRAVIN RAMNBHAI NAI v. STATE OF GUJARAT — Gujarat High Court (1999-02-23)
STATE OF GUJARAT v. JUJARSINH B VIHOL — Gujarat High Court (1999-02-22)
MAHEBUBKHAN SABDALKHAN PATHAN v. STATE OF GUJARAT — Gujarat High Court (1999-02-19)