KSHITIJ R.VYAS

587 recorded High Court judgment(s) · 1994–2005

Courts

Gujarat High Court

587

38-RULE ABSOLUTE/ALLOWED @ FH	386
39-RULE DISCHARGED/DISMISSED @ FH	108
46-ANY OTHER MODE @ FH	29
35-ANY OTHER MODE @ ADM.STAGE	19
26-DISMISSED @ ADM.STAGE	17
42-RULE DISCHARGED @ FH	13
40-WITHDRAWN @ FH	5
27-WITHDRAWN @ ADM.STAGE	3

KAPILABEN AMBALAL PATEL HEIRS OF DECD. AMBALAL P. PATEL v. STATE OF GUJARAT — Gujarat High Court (2005-12-21)
HARISHCHANDRASINHJI BHARATSINHJADEJA v. STATE OF GUJARAT — Gujarat High Court (2005-12-20)
HARISHCHANDRASINHJI BHARATSINHJI JADEJA v. COMPETENT AUTHORITY & ADDL, COLLECTOR — Gujarat High Court (2005-12-20)
NEON LABORATORIES LTD v. MEDICAL TECHNOLOGIES LTD — Gujarat High Court (2005-12-19)
MAYUR RATILAL DAVE v. STATE OF GUJARAT — Gujarat High Court (2005-11-25)
KAMLESHBHAI AMBALAL THR' POWER OF ATTORNEY v. STATE OF GUAJRAT THR' ADDL.PRINCIPAL SECRETARY — Gujarat High Court (2005-11-22)
DALVADI KANJIBHAI TALSIDAS v. BAIL RAMBHABEN SUNDABHAI — Gujarat High Court (2005-11-21)
MANSUKHLAL PREMJI POPAT v. JAGDISHAN, COLLECTOR — Gujarat High Court (2005-11-16)
MANSUKHLAL PREMJI POPAT v. COLLECTOR, RAJKOT — Gujarat High Court (2005-11-16)
RAMANBHAI KHANABHAI ROHIT v. DEPUTY COMMISSIONER OF POLICE — Gujarat High Court (2005-10-07)