KS JHAVERI, . R.P.DHOLARIA

54 recorded High Court judgment(s) · 2015–2015

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	26
46-ANY OTHER MODE @ FH	10
44-PARTLY ALLOWED @ FH	9
47-DISPOSAL IN ANY OTHER MODE FH	5
38-RULE ABSOLUTE/ALLOWED @ FH	4

STATE OF GUJARAT v. VIRJIBHAI MAVJIBHAI PATEL — Gujarat High Court (2015-12-23)
STATE OF GUJARAT v. VIRJIBHAI MAVJIBHAI PATEL — Gujarat High Court (2015-12-23)
VIRJIBHAI MAVJIBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2015-12-23)
GOPALBHAI NAGARDAS THAKKAR v. STATE OF GUJARAT — Gujarat High Court (2015-12-23)
BHAGWANJI SHAMJI PARMAR @ CHHOTALAL SHAMJI PARMAR v. STAT OF GUJARAT — Gujarat High Court (2015-12-22)
STATE OF GUJARAT v. VINOD GOVINDJI BHATTI(ABATED) — Gujarat High Court (2015-12-22)
DEEPAKBHAI @ KALIYO GOVINDBHAIPARMAR v. THE STATE OF GUJARAT — Gujarat High Court (2015-12-22)
PRAMODBHAI CHHOTALAL PATEL v. THE STATE OF GUJARAT — Gujarat High Court (2015-12-22)
STATE OF GUJARAT v. ATULBHAI DEVJIBHAI CHAUHAN — Gujarat High Court (2015-12-22)
STATE OF GUJARAT v. MAHESH @ BAKO DUDHABHAI CHAVDA — Gujarat High Court (2015-12-21)