KS JHAVERI, . K.THAKER

1,534 recorded High Court judgment(s) · 2013–2014

Courts

Gujarat High Court

1534

39-RULE DISCHARGED/DISMISSED @ FH	657
47-DISPOSAL IN ANY OTHER MODE FH	400
44-PARTLY ALLOWED @ FH	224
38-RULE ABSOLUTE/ALLOWED @ FH	182
46-ANY OTHER MODE @ FH	21
(unspecified)	14
56-DISPOSED AT ADMISSION STAGE	12
26-DISMISSED @ ADM.STAGE	7

COMMISSIONER OF INCOME TAX v. M/S. COLOUR GRAPHICS — Gujarat High Court (2014-12-24)
THE COMMISSIONER OF INCOME TAXAHMEDABAD - IV v. SHYAMPRAKASH SPINING MILLS LTD — Gujarat High Court (2014-12-24)
COMMISSIONER OF INCOME TAX v. M/S. COLOUR GRAPHICS — Gujarat High Court (2014-12-24)
EMTICI ENGINEERING LTD. v. ASSTT.COMMISSIONER OF GIFT TAX — Gujarat High Court (2014-12-24)
M/S. COLOUR GRAPHICS v. INCOME TAX OFFICER — Gujarat High Court (2014-12-24)
COMMISSIONER OF INCOME TAX v. M/S. COLOUR GRAPHICS — Gujarat High Court (2014-12-24)
THE COMMISSIONER OF INCOME TAX v. NARANLALA LTD. — Gujarat High Court (2014-12-24)
COMMISSIONER OF INCOME TAX-I v. JOINT VENTURE OF MCL & MMCL (AOP) — Gujarat High Court (2014-12-24)
PRIYANKA CARBON & CHEMICALS INDUSTRIES PVT. LTD. v. INCOME TAX OFFICER — Gujarat High Court (2014-12-24)
RAKESH BABULAL SHAH v. STATE OF GUJARAT — Gujarat High Court (2014-12-24)