KS JHAVERI, . G.R.UDHWANI

63 recorded High Court judgment(s) · 2013–2013

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	31
46-ANY OTHER MODE @ FH	14
44-PARTLY ALLOWED @ FH	8
38-RULE ABSOLUTE/ALLOWED @ FH	7
(unspecified)	2
59-RULE ISSUED & RULE DISCHARGED/DISMISSED@FH	1

MAVJIBHAI DHARAMSHIBHAI THAKOR v. STATE OF GUJARAT — Gujarat High Court (2013-05-03)
ANIL ALIAS NINETY PRASAD KHARRA v. STATE OF GUJARAT — Gujarat High Court (2013-05-03)
ARJAN MAVJIBHAI v. THE STATE OF GUJARAT — Gujarat High Court (2013-05-03)
GULABSINH HARUBHA GARASHIYA v. STATE OF GUJARAT — Gujarat High Court (2013-05-02)
KOLI ASHOK MANJIBHAI v. STATE OF GUJARAT — Gujarat High Court (2013-05-02)
HARUBHA BHURUBHA GARASHIYA v. STATE OF GUJARAT — Gujarat High Court (2013-05-02)
SANJAY SUDARSING MORJA v. THE STATE OF GUJARAT — Gujarat High Court (2013-04-29)
SATYAVIRSINH MEGHSINH v. STATE OF GUJARAT — Gujarat High Court (2013-04-29)
GULAB RAMKISHORE MISHRA v. THE STATE OF GUJARAT — Gujarat High Court (2013-04-29)
PRADIPGIRI RAMGIRI GOSWAMI v. THE STATE OF GUJARAT — Gujarat High Court (2013-04-26)