KS JHAVERI, . G.B.SHAH
1,551 recorded High Court judgment(s) · 2015–2015
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 1551 |
Disposal nature
| 46-ANY OTHER MODE @ FH | 951 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 248 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 188 |
| 44-PARTLY ALLOWED @ FH | 55 |
| (unspecified) | 33 |
| 42-RULE DISCHARGED @ FH | 28 |
| 40-WITHDRAWN @ FH | 26 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 10 |
Recent judgments
- STATE OF GUJARAT v. AKSHARKUMAR PRAVINBHAI KESHAVBHAI VAAJA — Gujarat High Court (2015-11-06)
- STATE OF GUJARAT v. NARANBHAI DEVSHIBHAI VAGHELA — Gujarat High Court (2015-11-06)
- STATE OF GUJARAT v. LALABHAI @ DIVYESHBHAI VECHATBHAI DAMOR — Gujarat High Court (2015-11-06)
- STATE OF GUJARAT v. GOPAL NANJIBHAI SAKHWALA — Gujarat High Court (2015-11-05)
- BHARATBHAI BECHARBHAI SUKHVALA v. STATE OF GUJARAT — Gujarat High Court (2015-11-05)
- STATE OF GUJARAT v. RAFIQSHA ISMAILSHA SHAH FAKIR — Gujarat High Court (2015-11-05)
- THE STATE OF GUJARAT v. GANPATBHAI MANILAL RATHOD — Gujarat High Court (2015-11-05)
- STATE OF GUJARAT v. HABIB ISMAIL BELIM — Gujarat High Court (2015-11-04)
- THE STATE OF GUJARAT v. MAHMEDSALIM ASHIKALI SHAIKH — Gujarat High Court (2015-11-04)
- SHERKHA IBRAHIMKHA BELIM v. STATE OF GUJARAT — Gujarat High Court (2015-11-04)
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