KS JHAVERI

10,820 recorded High Court judgment(s) · 2004–2015

Courts

Gujarat High Court

10820

46-ANY OTHER MODE @ FH	5460
38-RULE ABSOLUTE/ALLOWED @ FH	1840
35-ANY OTHER MODE @ ADM.STAGE	1731
39-RULE DISCHARGED/DISMISSED @ FH	1379
26-DISMISSED @ ADM.STAGE	234
42-RULE DISCHARGED @ FH	63
44-PARTLY ALLOWED @ FH	40
(unspecified)	19

ASIF GULAMNABI MUNSHI v. STATE OF GUJARAT — Gujarat High Court (2015-12-18)
ASIF GULAMNABI MUNSHI v. STATE OF GUJARAT — Gujarat High Court (2015-12-18)
NEW INDIA ASSURANCE CO. LTD v. CHHOTUBHAI THAGANIABHAI GAMIT — Gujarat High Court (2015-08-07)
LALJIBHAI DEVRAJBHAI PATEL v. KOLI DHIRAJLAL RAMJIBHAI — Gujarat High Court (2015-08-07)
MINOR FAISAL ABDULLATIF VADHEL v. KASAM MOHMMAD KASH — Gujarat High Court (2015-08-07)
TATA MOTORS LIMITED v. BALUBHAI GOVINDBHAI PATEL — Gujarat High Court (2015-08-07)
TATA MOTORS LIMITED v. AMBIBEN SITARAM FODAR — Gujarat High Court (2015-08-07)
TATA MOTORS LIMITED v. HOUSIBAI RAMNATH JADHAV — Gujarat High Court (2015-08-07)
HASMUKHBHAI KOYJIBHAI @ RAYJIBHAI RATHODIYA v. ASHOKBHAI RAHEJA — Gujarat High Court (2015-08-07)
NEW INDIA ASSURANCE CO. LTD v. RAIDHANBHAI KANABHAI BORICHA — Gujarat High Court (2015-07-31)