LexKS JHAVERI, . A.G.URAIZEE
1,611 recorded High Court judgment(s) · 2014–2015
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 1611 |
Disposal nature
| 47-DISPOSAL IN ANY OTHER MODE FH | 656 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 364 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 323 |
| 26-DISMISSED @ ADM.STAGE | 64 |
| 44-PARTLY ALLOWED @ FH | 62 |
| 56-DISPOSED AT ADMISSION STAGE | 57 |
| 46-ANY OTHER MODE @ FH | 44 |
| (unspecified) | 33 |
Recent judgments
- ASHISH VIJAYKUMAR SANT v. MAHARAJA SAYAJIRAO UNIVERSITY OF VADODARA — Gujarat High Court (2015-05-05)
- RAJIV M SHANBHAG v. STATE OF GUJARAT THROUGH SECRETARY — Gujarat High Court (2015-05-04)
- DILAVARSINH KHODUBHA SINCE DECEASED THROUGH HEIRS v. STATE OF GUJARAT — Gujarat High Court (2015-05-04)
- PIRJADA RASHIDABIBI HISAMUDDIN SAIYAD v. STATE OF GUJARAT — Gujarat High Court (2015-05-01)
- NARHARIBHAI BHAGWATISHANKER THAKAR v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2015-05-01)
- MADRESA DASADA ANJUMANE ISLAM v. STATE OF GUJARAT — Gujarat High Court (2015-05-01)
- PIRJADA IQBALINISHA HISAMUDDIN SAIYAD v. STATE OF GUJARAT — Gujarat High Court (2015-05-01)
- SALIMABIBI HEIR AND LEGAL REPRESENTATIVE OF BISMILLKHANJI v. STATE OF GUJARAT — Gujarat High Court (2015-05-01)
- MADRESA DASADA ANJUMANE ISLAM v. STATE OF GUJARAT — Gujarat High Court (2015-05-01)
- KAMUBEN NATHUBHAI KATARA v. STATE OF GUJARAT — Gujarat High Court (2015-04-28)