KRISHNAN RAMASAMY

16,860 recorded High Court judgment(s) · 2017–2026

Courts

Madras High Court

16860

DISPOSED OF	7037
ALLOWED	2267
ORDERED	1914
DISMISSED	1342
WITHDRAWN DISMISSED	823
DISMISSED AS INFRUCTUOUS	601
DISMISSED FOR NON-PROSECUTION	577
CLOSED	535

Poornima v. The Inspector General of Registration — Madras High Court (2026-06-03)
T.K.CHANDRAMOHAN v. THE SUB REGISTRAR — Madras High Court (2026-06-03)
B.DURAIRAJ v. THE DISTRICT COLLECTOR — Madras High Court (2026-06-03)
Parvathy v. The thasildar — Madras High Court (2026-06-03)
S.SUGAL VACKPATHY v. The Inspector General of Registration — Madras High Court (2026-06-03)
K.SAMARAJ v. The Deptuy Registrar /Managing Director — Madras High Court (2026-06-03)
Raja Krishnan Kountanya alias K.K.Raja v. The Principal Commissioner and — Madras High Court (2026-06-03)
G.Manikandan v. the Tahsildar — Madras High Court (2026-06-02)
N.VISHNU v. The District Collector — Madras High Court (2026-06-02)
S.BALARAJA v. THE TAHSILDAR — Madras High Court (2026-06-02)