LexKRISHNA SWAROOP DHAR DWIVEDI SENIOR REGISTRAR (J)(CONF.)
46 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 46 |
Disposal nature
| (unspecified) | 38 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 7 |
| Dismissed on merits | 1 |
Recent judgments
- ZUNAID ALAM v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-13)
- PANKAJ SHARMA HUSBAND AND 6 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-11)
- RAHUL KUSHWAHA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-11)
- RAMADHAR AND 6 OTHES v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-07)
- SURENDRA KUMAR GUPTA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-07)
- N.K. JAIRATH v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-06)
- SMT NANDANI CORPUS AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-06)
- KAILASH GIRI v. STATE OF U.P. AND OTHERS — Allahabad High Court (2026-05-06)
- ARAHAT BHASKAR (MINOR) AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-06)
- DEEPANJALI (CORPUS) AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-06)