KRISHNA SINGH

252 recorded High Court judgment(s) · 2017–2018

Courts

Allahabad High Court

252

Allowed/Partly Allowed on merits	153
Disposed off/Decided on merits	81
Dismissed on merits	9
Dismiss other than merit(DD/Non Prosec./Abated)	9

RAGHVENDRA PRASAD @ RAGHVENDRA KUMAR AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2018-07-09)
SHIV KUMAR v. STATE OF U.P. — Allahabad High Court (2018-07-04)
ALAUDDIN v. STATE OF U.P. AND ANR — Allahabad High Court (2018-05-30)
ASHOK KUMAR SINGH AND ANR v. State of U.P. AND ANR — Allahabad High Court (2018-05-30)
ARVIND AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2018-05-30)
YAGGESH KUMAR v. STATE OF U.P. AND ANR — Allahabad High Court (2018-05-30)
SUNIL KUMAR AND 2 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2018-05-30)
VINOD AND ANOTHER v. STATE OF UP AND ANOTHER — Allahabad High Court (2018-05-30)
GURUDEV AND 5 ORS v. STATE OF U.P. AND ANR — Allahabad High Court (2018-05-30)
ADITYA SINGH AND 2 ORS v. STATE OF U.P. AND ANR — Allahabad High Court (2018-05-30)