KRISHNA S.DIXIT,PRADEEP SINGH YERUR

312 recorded High Court judgment(s) · 2021–2024

Courts

Karnataka High Court

312

DISPOSED	100
DISMISSED	66
Partly Allowed	56
DROPPED	47
ALLOWED	27
REJECTED	9
Dismissed for Non-Prosecution	4
Abated	2

SURESH NAIK S/O ISHWAR NAIK v. THE KARNATAKA STATE FINANCIAL CORPORATION — Karnataka High Court (2024-09-12)
VENKATRAMAN S/O VENKATRAMAN HEGDE v. KARNATAKA STATE FINANCE CORPORATION — Karnataka High Court (2024-09-12)
KARNATAKA STATE CO-OPERATIVE APEX BANK LTD., v. M/S.SOVEREIGN INDUSTRIES LTD., — Karnataka High Court (2022-07-14)
THE SPECIAL LAND ACQUISTION OFFICER v. MAHESH GHATGE S/O NARAYAN GHATGE — Karnataka High Court (2022-07-13)
THE SPECIAL LAND ACQUISITION OFFICER v. SHRI. MOHAMMED IQBAL S/O MOHAMMED IBRAHIM — Karnataka High Court (2022-07-13)
THE CHIEF MANAGER v. SRI MANNE GURU PRASAD S/O — Karnataka High Court (2022-06-08)
THE CHIEF MANAGER v. SRI RAMAPPA S/O LATE NETAPPA — Karnataka High Court (2022-06-08)
SRI.YELLAPPA NAVALAGUND S/O.SRI.DATTAPPA v. SRI.S.R.UMASHANKAR ., IAS — Karnataka High Court (2021-08-13)
RAMACHANDRA PANCHAKASHARAM NAIDU v. KARNATAKA STATE INDUSTRIAL INVESTMENT — Karnataka High Court (2021-07-23)
SIDDUGOUDA S/O. RAYAGOUDA PATIL v. THE STATE OF KARNATAKA — Karnataka High Court (2021-07-23)