KRISHNA S DIXIT,P.N.DESAI

89 recorded High Court judgment(s) · 2018–2020

Courts

Disposal nature

Recent judgments

• SMT.GOURA W/O SUBHASH BIRADA v. SHRI.SUBHASH S/O BASAWARAJ BIRADAR — Karnataka High Court (2020-10-01)
• UNION OF INDIA v. SRIPATI S/O MARUTI — Karnataka High Court (2020-10-01)
• HULIGEMMA v. EARESH — Karnataka High Court (2020-10-01)
• UNION OF INDIA v. GUNDAPPA S/O MARUTI SINCE DECEASED BY LRS, — Karnataka High Court (2020-10-01)
• PANDURANG S/O BHIMAYYA AINAPURE v. THE MANAGING DIRECTOR, GESCOM AND ORS — Karnataka High Court (2020-10-01)
• SRI. KALIDAS SAMAJA SUDARANA SANGH AND ANR v. C PRASANNAKUMAR — Karnataka High Court (2020-10-01)
• UNION OF INDIA v. SMT.NAGAMMA AND ORS — Karnataka High Court (2020-10-01)
• UNION OF INDIA v. BEERANNA AND ORS — Karnataka High Court (2020-09-30)
• ABHIJEET KULKARNI v. SMT.PALLAVI KULKARNI — Karnataka High Court (2020-09-29)
• SMT. SIDDAMMA W/O LATE HUSSAINAPPA AND ORS v. LAND ACQUISITION OFFICER AND ANR — Karnataka High Court (2020-09-29)