KRISHNA S DIXIT,P.KRISHNA BHAT

64 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• SRI.SHRISHAIL MUCHANDI v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2020-09-21)
• MARLINGAPPA S/O BASAVARAJ CHIKKABUDUR v. THE STATE THOUGH C.P.I., SHAHAPUR — Karnataka High Court (2020-09-15)
• THE BRANCH MANAGER, NEW INDIA ASSURANCE CO.LTD, v. SMT. BASAMMA W/O LATE VENKAPPAAND ORS — Karnataka High Court (2020-09-04)
• ASHOK S/O LAKSHAMAPPA HOSUR v. THE STATE OF KARNATAKA — Karnataka High Court (2020-09-04)
• S.B.PATIL DENTAL COLLEGE AND HOSPITAL AND ORS v. STATE OF KARNTAKA AND ORS — Karnataka High Court (2020-09-04)
• RAJESHWARI W/O RACHAPPA SHEELAWANT v. BHIMASHEPPA S/O NINGAPPA DASANAL — Karnataka High Court (2020-09-04)
• BEERAPPA S/O MALAPPA BALICHAKRA v. THE STATE THROUGH TOWN PS YADGIRI — Karnataka High Court (2020-09-04)
• THE DIVISIONAL MANAGER v. SMT.SUSHILAMMA AND ORS — Karnataka High Court (2020-09-02)
• THE BRANCH MANAGER v. LACHAREDDY S/O MAACHDEREDDY RUKME AND ORS — Karnataka High Court (2020-09-01)
• GUNDAPPA S/O GURAPPA, v. UNION OF INDIA — Karnataka High Court (2020-08-31)