KRISHNA S.DIXIT,P.KRISHNA BHAT

231 recorded High Court judgment(s) · 2016–2022

Courts

Karnataka High Court

231

DROPPED	73
DISPOSED	44
DISMISSED	39
REJECTED	25
Partly Allowed	21
ALLOWED	19
Dismissed for Non-Prosecution	4
ALLOWED AND REMANDED	4

ELECTION COMMISSION OF INDIA v. SHRI RAVISHVAPPA PADASALAGI — Karnataka High Court (2022-07-29)
ABDULRAJAK S/O MODINASAB KALADAGI v. THE STATE OF KARNATAKA — Karnataka High Court (2022-07-22)
SHRI. SHANTAPPA S/O. SHARANAPPA KUMBAR v. SHRI. PRADEEP P, I.A.S., — Karnataka High Court (2022-07-22)
RAJESHWARI ALIAS LAXMI W/O ASHOK TILAGANJI v. ASHOK S/O BASAVANNEPPA TILAGANJI — Karnataka High Court (2022-07-22)
DR S S MADHUKESHWAR S/O LATE SOMASHEKHARAIAH v. THE STATE OF KARNATAKA — Karnataka High Court (2022-07-21)
THE KARNATAKA PUBLIC SERVICE COMMISSION v. SHRI NAVEEN S/O GURUSIDDAPPA YALABURGI — Karnataka High Court (2022-07-21)
SRI. VASANT MADHWARAO KULKARNI v. R K KULKARNI — Karnataka High Court (2022-07-21)
RACHOTAPPA S/O SHAMUBLINGAPPA KAKKASAGERI v. SRI KUMAR NAIK G — Karnataka High Court (2022-07-21)
RAVI S/O BASAVARAJAPPA KUMATAGI v. THE PRINCIPAL SECRETARY — Karnataka High Court (2022-07-20)
DR G G NEHALANI v. SRI KUMAR NAIK — Karnataka High Court (2022-07-20)