LexKRISHNA S DIXIT,M.NAGAPRASANNA
116 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 116 |
Disposal nature
| DISPOSED | 107 |
| DISMISSED | 4 |
| ALLOWED | 3 |
| Dismissed for Non-Prosecution | 1 |
| REJECTED | 1 |
Recent judgments
- SMT LATHA v. THE STATE OF KARNATAKA — Karnataka High Court (2025-04-25)
- SRI MOHAN RATHOD v. THE STATE OF KARNATAKA — Karnataka High Court (2025-04-25)
- SMT. VIJAYAMMA v. BANGALORE DEVELOPMENT AUTHORITY — Karnataka High Court (2025-04-25)
- SRI. SRINIVAS v. THE COMMISSIONER — Karnataka High Court (2025-04-25)
- SRI TALAPANENI PRATAP v. THE STATE OF KARNATAKA — Karnataka High Court (2025-04-25)
- SRI BIJJAM CHANNA REDDY v. THE STATE OF KARNATAKA — Karnataka High Court (2025-04-25)
- SRI. NIKHIL H.C v. THE STATE OF KARNATAKA, — Karnataka High Court (2025-04-25)
- RAMESH N v. THE STATE OF KARNATAKA — Karnataka High Court (2025-04-25)
- SRI MUNINDRANATH SAKARAY PARANGI v. THE STATE OF KARNATAKA — Karnataka High Court (2025-04-25)
- MR. SOLOMON ROBIN VAS v. THE STATE OF KARNATAKA — Karnataka High Court (2025-04-25)