KRISHNA S DIXIT,G BASAVARAJA

244 recorded High Court judgment(s) · 2024–2025

Courts

Karnataka High Court

244

DISPOSED	104
DISMISSED	63
ALLOWED	25
REJECTED	15
ALLOWED AND REMANDED	11
Partly Allowed	9
Dismissal for Non Compliance of Office Objections	7
Dismissed for Non-Prosecution	6

SREE GANAPATHI VIDYA SAMSTHE (R) v. STATE OF KARNATAKA — Karnataka High Court (2025-04-04)
M/S SUN RAMA EXPORTS PRIVATE LIMITED v. SMT SHANTHA SRINIVAS — Karnataka High Court (2025-04-04)
MR N CHALUVARAYASWAMY v. STATE OF KARNATAKA — Karnataka High Court (2025-03-04)
THE STATE OF KARNATAKA v. TRACTOR AND FARM EQUIPMENT LIMITED — Karnataka High Court (2025-03-03)
THE STATE OF KARNATAKA v. M/S COGNIZANT TECHNOLOGY SOLUTIONS INDIA PRIVATE LIMITED — Karnataka High Court (2025-02-25)
THE STATE OF KARNATAKA v. DEV KIRAN PAPERS MILLS PRIVATE LIMITED — Karnataka High Court (2025-02-25)
STATE OF KARNATAKA v. M/S BIESSE MANUFACTURING CO.PVT.LTD — Karnataka High Court (2025-02-24)
THE COMMISSIONER OF CUSTOMS v. M/S PRIMACY INDUSTRIES LTD — Karnataka High Court (2025-02-24)
THE COMMISSIONER OF INCOME TAX v. M/S. KENNAMETAL INC., — Karnataka High Court (2025-02-24)
THE COMMISSIONER OF INCOME TAX v. M/S KENNAMETAL INC., — Karnataka High Court (2025-02-24)