KRISHNA S DIXIT

12,979 recorded High Court judgment(s) · 2012–2025

Courts

Karnataka High Court

12979

DISPOSED	6890
ALLOWED	1905
DISMISSED	1513
Partly Allowed	1011
Dismissed for Non-Prosecution	857
REJECTED	494
ALLOWED AND REMANDED	235
IA/Memo/VK/OP in disposal	38

RANGAMMA v. THE DEPUTY COMMISSIONER — Karnataka High Court (2025-04-17)
M.H.CHIKKAMUNIYAPPA v. STATE OF KARNATAKA — Karnataka High Court (2025-04-17)
MOHAMMED ALI SAB v. AMANULLA — Karnataka High Court (2025-02-21)
SRI S PRASANNA v. SMT NANJAMMA — Karnataka High Court (2025-02-21)
J JANARDHAN v. STATE OF KARNATAKA — Karnataka High Court (2025-02-21)
M/S RUDRAMUNI CONSULTANTS v. STATE OF KARNATAKA — Karnataka High Court (2025-02-21)
M/S RUDRAMUNI CONSULTANTS v. STATE OF KARNATAKA — Karnataka High Court (2025-02-21)
JAMNALAL BAJAJ SEVA TRUST v. THE STATE OF KARNATAKA — Karnataka High Court (2025-02-03)
JAMNALAL BAJAJ SEVA TRUST v. STATE OF KARNATAKA — Karnataka High Court (2025-02-03)
SRI BALACHANDRA KARNIK v. THE STATE OF KARNATAKA — Karnataka High Court (2025-02-01)