KRISHNA S DIXIT,C M JOSHI

171 recorded High Court judgment(s) · 2024–2025

Courts

Karnataka High Court

171

DISPOSED	65
DISMISSED	48
ALLOWED	30
Partly Allowed	13
REJECTED	10
ALLOWED AND REMANDED	3
Dismissed for Non-Prosecution	2

SHRISHMA FINE CHEMICALS AND v. M/S. SWAMY CONSTRUCTION COMPANY — Karnataka High Court (2025-03-25)
SRI CHANDRU D N v. THE STATE OF KARNATAKA — Karnataka High Court (2024-12-19)
SRI JHON SEBASTIAN v. THE STATE OF KARNATAKA — Karnataka High Court (2024-12-19)
DR. UMESH S., v. THE STATE OF KARNATAKA — Karnataka High Court (2024-12-19)
SRI.M. SHIVASHANKARAMURTHY v. THE STATE OF KARNATAKA — Karnataka High Court (2024-12-19)
GOPAL REDDY v. K SREENIVASA REDDY — Karnataka High Court (2024-12-19)
MRS MEERA BAI KOTEKAR v. METRO BANKERS ENCLAVE — Karnataka High Court (2024-12-19)
SRI D L KRISHNA MURTHY v. THE STATE OF KARNATAKA — Karnataka High Court (2024-12-19)
DR V RAMDAS v. UNION OF INDIA — Karnataka High Court (2024-12-18)
EKANATHA N v. THE STATE OF KARNATAKA — Karnataka High Court (2024-12-17)