KRISHNA S.DIXIT

1,010 recorded High Court judgment(s) · 2018–2024

Courts

Karnataka High Court

1010

DISMISSED	253
DISPOSED	246
Dismissed for Non-Prosecution	204
Partly Allowed	150
ALLOWED	119
REJECTED	19
Dismissal for Non Compliance of Office Objections	7
ALLOWED AND REMANDED	6

THE PADDY and RICE PRODUCE v. SHREE BHAGYA JOTHI AGRO FOODS — Karnataka High Court (2024-09-27)
M/S.H.V.K. AGENCIES v. JOINT COMMISSIONER OF — Karnataka High Court (2024-09-27)
THE REGIONAL PASSPORT OFFICER v. ASHOK.S HEGDE S/O SATYAVIJAY HEGDE — Karnataka High Court (2024-09-11)
THE DIVISIONAL MANAGER, v. SMT. PARASHURAM S/O NAGENDRAPPA MAHENDRAKAR, — Karnataka High Court (2022-07-07)
ASHOK MADIWALAPPA VIVEKI, v. FAKIRAWWA MALLAPPA HALLUR, — Karnataka High Court (2022-07-07)
BASALINGAYYA S/O SIDDRAMAYYA v. AMBANNA S/O GUDDAMMA — Karnataka High Court (2022-07-07)
BASALINGAYYA S/O SIDDRAMAYYA v. NAGAMMA S/O HULIGEPPA — Karnataka High Court (2022-07-07)
BASALINGAYYA S/O SIDDRAMAYYA v. AYYAPPA S/O MAYAPPA — Karnataka High Court (2022-07-07)
SRI. RAJASHEKHARAYYA DUNDAYYA MUNAVALLIMATH, v. SHRI. NINGAYYA GANGAYYA HANCHINMATH, — Karnataka High Court (2022-07-07)
BASALINGAYYA S/O SIDDRAMAYYA v. MALLAPPA S/O BASAPPA — Karnataka High Court (2022-07-07)