LexKRISHNA RAO
2,974 recorded High Court judgment(s) · 2012–2026
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 2974 |
Disposal nature
| DISPOSED | 1333 |
| DISMISSED FOR DEFAULT | 868 |
| DISMISSED | 330 |
| DISMISSED AS WITHDRAWN | 325 |
| ALLOWED | 61 |
| DISMISSED AS INFRUCTUOUS | 16 |
| REJECTED | 9 |
| DISMISSED AS INFRACTUOUS | 8 |
Recent judgments
- RAVINDER KUMAR SARAOGI AND ORS v. JATIAKALI ENCLAVE — Calcutta High Court (2026-05-22)
- MINATI SEN (CHAKRABORTY) @ RINKU v. MINATI SEN AND ORS — Calcutta High Court (2026-05-21)
- THE NATIONAL INSURANCE COMPANY LIMITED v. KANU ROY @ KANU BARMAN AND ORS — Calcutta High Court (2026-05-21)
- KANU ROY AND ANR v. NATIONAL GENERAL INSURANCE COMPANY LTD. AND ANR — Calcutta High Court (2026-05-21)
- MOU SARKAR v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2026-05-20)
- BULBULI NECHHA v. CHOLA MS GENERAL INSURANCE COMPANY LIMITED AND ANR — Calcutta High Court (2026-05-20)
- RABINDRA NATH GHOSH AND ANR v. SANJAY SARKAR — Calcutta High Court (2026-05-20)
- MOHIJULI TEA CO. PVT. LTD. AND ORS v. GARDEN STORES AND CHEMICALS — Calcutta High Court (2026-05-19)
- SAMPA BISWAS v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2026-05-19)
- RAJESH DAS v. THE STATE OF WEST BENGAL — Calcutta High Court (2026-05-18)