LexKRISHNA PRATAP SINGH,RAMESH SINHA
2,459 recorded High Court judgment(s) · 2017–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 2459 |
Disposal nature
| Disposed off/Decided on merits | 1690 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 288 |
| Allowed/Partly Allowed on merits | 236 |
| Dismissed on merits | 235 |
| (unspecified) | 6 |
| Decided by Lok Adalat | 1 |
| Reference Disposed off | 1 |
| Cases not falling above | 1 |
Recent judgments
- RAKESH AND 2 OTHERS v. STATE OF U.P. — Allahabad High Court (2019-05-22)
- WAHID v. STATE OF U.P. — Allahabad High Court (2018-12-14)
- ADITYA PANDEY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-27)
- VIMLA DEVI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-27)
- RAM BILAS v. STATE OF U.P. — Allahabad High Court (2018-07-13)
- RAM VILAS and OTHERS v. STATE OF U.P. — Allahabad High Court (2018-05-05)
- SAROJ v. STATE OF U.P. — Allahabad High Court (2018-05-05)
- VINAY v. STATE OF U.P. — Allahabad High Court (2018-04-20)
- SMT. SHIVANI and ANOTHER v. STATE OF U.P. and 3 OTHERS — Allahabad High Court (2018-03-30)
- RAJU YADAV AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-03-30)