KRISHNA PRATAP SINGH,PANKAJ NAQVI

240 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

240

Dismiss other than merit(DD/Non Prosec./Abated)	87
Disposed off/Decided on merits	68
Dismissed on merits	68
Allowed/Partly Allowed on merits	15
(unspecified)	2

JAGRAM and OTHERS v. STATE — Allahabad High Court (2018-12-07)
VIJAY YADAV @ MULAYAM YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-20)
MEG SINGH and OTHERS v. STATE OF U.P. — Allahabad High Court (2018-11-19)
RIYASHAT AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-19)
G.D. SHARMA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-19)
RAJENDRA @ PAPLI v. STATE OF U.P. — Allahabad High Court (2018-11-17)
DHARAM RAJ SINGH AND OTHERS v. STATE — Allahabad High Court (2018-11-16)
YASMEEN ZAIDI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-15)
VIPIN SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-15)
JAIDEEP YADAV AND 2 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2018-11-14)