KRISHNA PRATAP SINGH,B.K. NARAYANA

462 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

462

Disposed off/Decided on merits	446
Dismiss other than merit(DD/Non Prosec./Abated)	8
Dismissed on merits	6
Allowed/Partly Allowed on merits	2

YOGENDRA SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-02)
MOHAN LAL AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-02)
RAJ KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-02)
FARMAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-02)
SANDEEP KUMAR SRIVASTAVA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-02)
POOJA v. State of U.P. AND 7 OTHERS — Allahabad High Court (2018-11-02)
LAL MOHAMMAD AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-02)
DINESH KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-02)
LALLAN VISHWAKARMA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-02)
VIJAY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-02)