KRISHNA PRATAP SINGH

3,264 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

3264

Allowed/Partly Allowed on merits	2901
Dismissed on merits	179
Disposed off/Decided on merits	106
Dismiss other than merit(DD/Non Prosec./Abated)	77
Transf/Returned for presentation to other court	1

AZEEM v. State of U.P. — Allahabad High Court (2019-08-06)
PRAMOD KUMAR v. State of U.P. — Allahabad High Court (2019-08-06)
MUKHTAR ALI @ PHOTO v. State of U.P. — Allahabad High Court (2019-08-06)
SMT. SHAKSHI @ POOJA v. State of U.P. — Allahabad High Court (2019-08-06)
ARIF AND ANOTHER v. State of U.P. — Allahabad High Court (2019-08-06)
SHAKIR v. State of U.P. — Allahabad High Court (2019-08-06)
MUJAHID HUSSAIN v. State of U.P. — Allahabad High Court (2019-08-06)
MUNESH KUMAR v. State of U.P. — Allahabad High Court (2019-08-06)
ABHAY @ SONU @ SONVIR v. State of U.P. — Allahabad High Court (2019-08-06)
RIYASAT v. State of U.P. — Allahabad High Court (2019-08-06)