KRISHNA MURARI,. JASPAL SINGH

119 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• RUPINDER KAUR v. HARMANPREET SINGH RANDHAWA — Punjab & Haryana High Court (2017-12-22)
• NARESH KUMAR v. ANITA — Punjab & Haryana High Court (2017-12-22)
• VIVEK KUMRA v. BALWINDER KAUR LAMBA — Punjab & Haryana High Court (2017-12-22)
• (O&M) BAGGA SINGH v. HARJIT KAUR — Punjab & Haryana High Court (2017-12-20)
• PAWANDEEP SINGH DANG v. NAVPREET KAUR — Punjab & Haryana High Court (2017-12-19)
• RAJBIR v. SUSHMA — Punjab & Haryana High Court (2017-12-15)
• RAJPAL v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2017-12-14)
• PARWINDER KAUR v. SURINDER SINGH & ANR. — Punjab & Haryana High Court (2017-12-14)
• INDERJIT SINGH v. USHA KUMARI — Punjab & Haryana High Court (2017-12-13)
• SONIA v. SUSHIL — Punjab & Haryana High Court (2017-12-11)