KRISHNA MURARI,ASHOK KUMAR

171 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

171

Disposed off/Decided on merits	77
Dismissed on merits	44
Dismiss other than merit(DD/Non Prosec./Abated)	38
Allowed/Partly Allowed on merits	12

M/s Swastik Construction v. State of U.P. and 5 others — Allahabad High Court (2018-05-30)
NARENDRA KUMAR BANSAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-29)
RAM BABU SONKAR v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-05-29)
RENU v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2018-05-29)
M/S A.P. INFRADEVELOPERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-05-29)
M/S BASANT ENGINEERING COMPANY, HEAD OFFICE v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2018-05-29)
OMDATT AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-29)
MUKHTYAR SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-29)
CHANDAN KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-29)
TATA MOTORS FINANCE LTD. v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-29)