KRISHNA MURARI,. ARUN PALLI

2,452 recorded High Court judgment(s) · 2017–2019

Courts

Disposal nature

Recent judgments

• M/S ASIAN GALAXY PVT. LTD. v. DAKSHIN HARYANA BIJLI VITRAN NIGAM AND OTHERS — Punjab & Haryana High Court (2019-09-20)
• PI SQUARE CABLES PVT. LTD v. DAKSHIN HARYANA BIJLI VITRAN NIGAM AND OTHERS — Punjab & Haryana High Court (2019-09-20)
• DEVI LAL v. HARYANA URBAN DEVELOPMENT AUTHORITY (HUDA) AND OTHERS — Punjab & Haryana High Court (2019-09-20)
• INDERJEET SINGH AND ANOTHER v. POSTGRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH AND OTHERS — Punjab & Haryana High Court (2019-09-19)
• VIJAY KUMAR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2019-09-19)
• GAGANJIT KAUR AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2019-09-19)
• M/S JAI MAL CONSTRUCTION v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2019-09-18)
• MAHABIR SINGH AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2019-09-18)
• K.D. COLLEGE OF EDUCATION AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2019-09-18)
• MOHIT WALIA AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2019-09-18)