KRISHNA MURARI,AJAY BHANOT

635 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

635

Disposed off/Decided on merits	286
Dismissed on merits	158
Dismiss other than merit(DD/Non Prosec./Abated)	153
Allowed/Partly Allowed on merits	38

SMT. TASNEEM FATMA v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2018-05-03)
ANIL KUMAR v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-05-01)
KULDEEP SHARMA AND 2 ORS. v. STATE OF U.P. AND 2 ORS. — Allahabad High Court (2018-03-30)
BHAUMDATT v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-03-30)
NASEEM BANO v. STATE OF U.P. AND 4 ORS. — Allahabad High Court (2018-03-30)
KARAN SINGH v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-03-30)
SIDDIQ AHMAD @ MOHAMMAD SADDIQ v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2018-03-30)
RADHEY SHYAM v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-03-30)
WASEEM RAJA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-03-30)
M/S SHIV TRADERS THRU.ITS SOLE PROPRIETOR v. State of U.P. AND ANOTHER — Allahabad High Court (2018-03-30)