KRISHNA MURARI

13,934 recorded High Court judgment(s) · 2012–2023

Courts

Disposal nature

Recent judgments

• SUMIT GOEL v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2023-03-21)
• SCOTT GREGORY GEISINGER v. UNION OF INDIA & ANR — Punjab & Haryana High Court (2023-03-21)
• DHARAMVEER SINGH @ DHARMA v. STATE OF HARYANA — Punjab & Haryana High Court (2020-01-17)
• JASPAL SINGH v. RANJIT KAUR AND ORS — Punjab & Haryana High Court (2019-10-23)
• NCC LIMITED v. HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED (HSIIDC) — Punjab & Haryana High Court (2019-09-06)
• M/S ANJANIPUTRA BUILDERS PVT. LTD. v. NAIB SINGH AND OTHERS — Punjab & Haryana High Court (2019-09-06)
• M/S ANKIT CONSTRUCTION COMPANY v. V. UMASHANKAR, IAS AND ORS — Punjab & Haryana High Court (2019-09-06)
• VED PARKASH AND SONS, HUF AND OTHERS v. PUNJAB AGRO FOOD GRAIN CORPORATION, SANGRUR AND OTHERS — Punjab & Haryana High Court (2019-08-30)
• MONU @ MANOJ v. STATE OF HARYANA — Punjab & Haryana High Court (2019-08-30)
• M/S KUBER CONSTRUCTIONS, SANGRUR v. IMPROVEMENT TRUST, SANGRUR AND ANOTHER — Punjab & Haryana High Court (2019-08-30)