KRISHAN PAHAL

17,413 recorded High Court judgment(s) · 2021–2026

Courts

Allahabad High Court

17413

Allowed/Partly Allowed on merits	7021
Allowed/Partly Allowed on merits/Granted	3648
Disposed off/Decided on merits	2968
Dismiss other than merit(DD/Non Prosec./Abated)	1589
DISMISSED AS INFRUCTUOUS	791
Dismissed on merits	644
(unspecified)	404
DISMISSED AS WITHDRAWN	155

PARMAI LAL v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-14)
SURAJ PRASAD v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-13)
BUDDHVILAS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-13)
MUNAWWAR HASAN MANSOORI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-13)
DEVI SINGH v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-13)
SARIK ALIAS SHARIQ v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-13)
ADARSH NISHAD v. STATE OF U.P. — Allahabad High Court (2026-05-13)
BRIJMOHAN v. STATE OF U.P. — Allahabad High Court (2026-05-13)
RATAN SINGH v. STATE OF U.P. — Allahabad High Court (2026-05-13)
VISHNU GURJAR v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-13)