LexKRISHAN KUMAR
250 recorded High Court judgment(s) · 2004–2008
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 250 |
Disposal nature
| (unspecified) | 181 |
| PREMPTORY | 69 |
Recent judgments
- GAUTAM GEHLOT v. STATE and ANR — Rajasthan High Court (2008-08-05)
- MILANDEVI v. STATE and ANR — Rajasthan High Court (2008-03-14)
- DINESH KUMAR v. STATE — Rajasthan High Court (2008-01-25)
- JITENDRA v. STATE — Rajasthan High Court (2008-01-24)
- RAGHUVEER SINGH v. STATE — Rajasthan High Court (2008-01-24)
- MOHAMMED YUSUF v. U O I — Rajasthan High Court (2008-01-24)
- KAILASH CHANDRA v. STATE — Rajasthan High Court (2008-01-24)
- NARESH KUMAR v. STATE — Rajasthan High Court (2008-01-24)
- RANVEER SINGH v. STATE — Rajasthan High Court (2008-01-24)
- JAMAL and ORS v. AHMED @ MOHAMMED and ORS — Rajasthan High Court (2008-01-23)