LexKOTHARI SAJJAN SINGH,NARENDRA KUMAR JAIN
46 recorded High Court judgment(s) · 2010–2012
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 46 |
Disposal nature
| DISMISSED | 20 |
| ALLOWED | 13 |
| WITHDRAWN | 5 |
| DISPOSED OF | 4 |
| PARTLY ALLOWED | 2 |
| TRANSFERRED | 2 |
Recent judgments
- RAVINDRA SINGH v. STATE — Rajasthan High Court (2012-05-07)
- AMAR SINGH JATAV v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-05-01)
- BABU LAL SHARMA v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-05-01)
- RAJENDRA KUMAR ALIAS RAJU v. STATE HOME DAPARTMENTORS — Rajasthan High Court (2012-04-30)
- ZAHIR ALIAS GUDDU v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-04-30)
- MAHAVEER v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-04-30)
- ANULATA GEHLOT v. R P S C AJMER and ORS — Rajasthan High Court (2012-04-02)
- R.S.R.T.C.JAIPUR v. CHOGA LAL SIANI — Rajasthan High Court (2012-04-02)
- ANOOP KUMAR AND ANR v. NANURAM AND ORS — Rajasthan High Court (2012-04-02)
- KAILASH v. KAVITA AND ORS — Rajasthan High Court (2012-04-02)