KOTHARI SAJJAN SINGH,MOHAMMAD RAFIQ

25 recorded High Court judgment(s) · 2011–2012

Courts

Disposal nature

Recent judgments

• BHERULAL AND ANS v. STATE — Rajasthan High Court (2012-04-12)
• CHHOTU RAM v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-01-18)
• JUG RAJ SINGH v. STATE OF RAJ — Rajasthan High Court (2012-01-18)
• VINOD KUMAR v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-01-18)
• DEPUTY CONSERVATOR OF FOREST v. JUDGE LABOUR COURT AND ANR — Rajasthan High Court (2011-12-23)
• PAWAN v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2011-12-23)
• DHANJAY KUMAR v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2011-12-23)
• SMT BADANI AND ANS v. STATE — Rajasthan High Court (2011-09-22)
• SUNIL KUMAR v. STATE — Rajasthan High Court (2011-09-09)
• RAM NARAYAN v. STATE HOME DEPARTMENT ORS — Rajasthan High Court (2011-09-09)