LexKOTHARI SAJJAN SINGH
683 recorded High Court judgment(s) · 2010–2012
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 683 |
Disposal nature
| DISPOSED OF | 282 |
| DISMISSED | 245 |
| ALLOWED | 100 |
| PARTLY ALLOWED | 41 |
| WITHDRAWN | 14 |
| MODIFIED | 1 |
Recent judgments
- MOHD UMMAR v. KHUSHI RAM ALIAS GUDDU AND OTHERS — Rajasthan High Court (2012-09-26)
- M/S HUNDAL DAS DAULAT RAM v. DURGAH COMMITTEE AJMER — Rajasthan High Court (2012-09-25)
- AAMNA AND OTHERS v. SMT RAEESA BANO AND ANOTHER — Rajasthan High Court (2012-09-21)
- RAM SAHAI v. SUWA LAL AND OTHERS — Rajasthan High Court (2012-09-19)
- SHER SINGH v. STATE OF RAJASTHAN AND OTHERS — Rajasthan High Court (2012-09-18)
- SMT NOJI DEVI v. DEVENDRA and ANR — Rajasthan High Court (2012-09-14)
- GURUBUX SINGH v. LAL CHAND — Rajasthan High Court (2012-09-14)
- CHAIRMAN NAGAR PALIKA BAYANA QNE ANOTHER v. SUPDT POST OFFICE DHOLPUR — Rajasthan High Court (2012-09-13)
- ANKIT v. DR VIRESH BERIWAL AND OTHERS — Rajasthan High Court (2012-09-12)
- RANG LAL v. STATE OF RAJASTHAN THROUGH P P — Rajasthan High Court (2012-09-07)