LexKONGARA VIJAYA LAKSHMI,DUPPALA VENKATA RAMANA
23 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 23 |
Disposal nature
| WITHDRAWN | 8 |
| DISPOSED OF NO COSTS | 6 |
| CLOSED NO COSTS | 3 |
| ALLOWED NO COSTS | 3 |
| DISMISSED AS INFRUCTUOUS | 1 |
| DISMISSED FOR DEFAULT | 1 |
| DISMISSED NO COSTS | 1 |
Recent judgments
- Smt.Uppudu Gowri v. Mr. Uppudu Ravi Shankar — Andhra Pradesh High Court (2022-09-15)
- Oriental Insurance Company Limited, Rep. by its v. Padmasri Enterprises — Andhra Pradesh High Court (2022-09-13)
- Nalluri Sai Vasavi, v. Kolluri Nageswara Rao, — Andhra Pradesh High Court (2022-09-13)
- PATIBANDA RAJENDRA KUMAR v. THE CITIZENS COOPERATIVE SOCIETY LTD — Andhra Pradesh High Court (2022-09-08)
- ULISI NAGA PRASAD v. M/S SHRIRAM CITY UNION FINANCE LIMITED — Andhra Pradesh High Court (2022-09-08)
- Annaladasu Vijaya Kumar v. M/s. Shriram City Union Finance Limited — Andhra Pradesh High Court (2022-09-08)
- TATA STEAL LIMITED v. ESI CORPORATION — Andhra Pradesh High Court (2022-09-05)
- NANDAM MALLIKARJUNA RAO v. SMT. NANDAM PADMA KUMARI — Andhra Pradesh High Court (2022-09-02)
- NANDAM MALLIKARJUNA RAO v. SMT. NANDAM PADMA KUMARI — Andhra Pradesh High Court (2022-09-02)
- LINGAMSETTY LALITHA v. LINGAMSETTY SRINIVASA RAO — Andhra Pradesh High Court (2022-08-25)