KONGARA VIJAYA LAKSHMI

6,933 recorded High Court judgment(s) · 2005–2022

Courts

Andhra Pradesh High Court	5836
Telangana High Court	1097

DISPOSED OF NO COSTS	3340
CLOSED NO COSTS	958
DISMISSED AS INFRUCTUOUS	947
WITHDRAWN	612
DISMISSED	346
ALLOWED NO COSTS	305
DISMISSED AS NON PROSECUTION	125
DISMISSED FOR DEFAULT	108

Vadde Bhaskar v. G. Veerapandian — Andhra Pradesh High Court (2022-09-16)
K C Murali v. PVN Babu — Andhra Pradesh High Court (2022-09-15)
K C Murali v. PVN Babu — Andhra Pradesh High Court (2022-09-15)
K C Murali v. PVN Babu — Andhra Pradesh High Court (2022-09-15)
K C Murali v. PVN Babu — Andhra Pradesh High Court (2022-09-15)
K.C. MURALI v. PVN BABU — Andhra Pradesh High Court (2022-09-15)
B. GRACE RATNA KUMARI, PRAKASAM DIST. v. THE SECY., A.P.SOCIAL WEL.RESI. EDL. INSTN. SOC.,HYD AND 3 OT — Andhra Pradesh High Court (2022-09-14)
Smt. K.Surekha Rani, v. The General Manager, — Andhra Pradesh High Court (2022-09-14)
PROF M.PADMAVATHAMMA v. SRI VENKATESWARA UNIVERSITY AND 2 OTHERS — Andhra Pradesh High Court (2022-09-13)
Holy Cross Girls Primary AND High Schools, v. The Governmetn of Andhra Pradesh — Andhra Pradesh High Court (2022-09-13)